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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(5) in Regulations of the Tamil Nadu Agricultural University

(5)The detailed procedure for purpose of equipment, live-stock, dead stock and consumable stores shall be as per rules prescribed, from time to time,by the authorities concerned with the approval of the Vice-Chancellor.