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Supreme Court - Daily Orders

Dinesh Chandra Jain vs Principal Commissioner Of Income Tax ... on 16 September, 2019

     ITEM NO.10                         REGISTRAR COURT. 2                SECTION XI

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR SH. SURINDER S. RATHI

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27253/2019

     DINESH CHANDRA JAIN                                                Petitioner(s)

                                                   VERSUS

     PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL KANPURRespondent(s)

     (FOR ADMISSION and I.R. and IA No.135281/2019-WITHDRAWAL OF CASE /
     APPLICATION )

     Date : 16-09-2019 This petition was called on for hearing today.

     For Petitioner(s)
                                      Mr. Kush Chaturvedi, AOR (Present)
                                      Ms. Priyashree Sharma, Adv. (Not Present)

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld. Counsel for the petitioner has filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet and at diary stage, therefore, the same is permitted to be withdrawn.

SURINDER S. RATHI Registrar pm Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.09.18 11:43:53 IST Reason: