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[Cites 0, Cited by 0] [Section 45(4)] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(4)(a) in Gujarat Organic Agricultural University Act, 2017

(a)direct an inquiry to be made by a competent person or persons authorised by the Board in this behalf, in respect of the matters referred to in sub-section (2) and such other matters as may be deemed necessary and relevant;