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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2) in Telangana State Electrical Licensing Regulations, 2018

(2)"Deputy Chief Electrical Inspectors to Government and Electrical Inspectors shall countersign renewal of Licenses to Electrical Contractors and Permits to Supervisor/ Wiremen in their respective jurisdiction and carry on correspondence in connection therewith".