Section 16(12)(c) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

[Cites 0, Cited by 0] [Section 16(12)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(12)(c) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

(c)has become physically or mentally incapable of acting as an Ombudsman;