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Rajasthan High Court - Jodhpur

Nitin Balchandani vs State Of Rajasthan on 17 August, 2022

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                               S.B. Criminal Revision Petition No. 1726/2019

                                   Nitin Balchandani S/o Rajkumar Balchandani, Aged About 37
                                   Years, 2B, Jawahar Nagar, Paramanand Bhawan, Udaipur,
                                   Rajasthan.
                                                                                         ----Petitioner
                                                                 Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Mr. Sandeep Bakshi S/o Shri Surajprakash Bakshi, Ex.
                                          Managing Director And Chief Executive Officer, Icici
                                          Prudential Life Insurance Company Limited, Current
                                          Managing Director And Chief Executive Officer, Icici Bank
                                          Limited, Bandra Kurla Complex, Mumbai (Maharashtra)
                                          400051
                                   3.     Ms. Sudha Sharma D/o Shri A.k. Sharma, Aged About 43
                                          Years, Vice President Legal, Icici Prudential Life Insurance
                                          Company Limited, Raheja Tipco Plaza, Rani Sati Marg,
                                          Malad (East), Mumbai (Maharashtra) 400097
                                   4.     Mr. Rohit Saini, Regional Manager Sales, Icici Prudential
                                          Life Insurance Limited, Ashok Nagar Main Road, Near
                                          Raymonds Showroom, Opposite Tribal Research Institute,
                                          Udaipur (Rajasthan) 313001
                                                                                     ----Respondents


                                   For Petitioner(s)             :     None present
                                   For Respondent(s)             :     Mr. Arun Kumar, PP
                                                                       Mr. Pravin Vyas



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 17/08/2022 The matter comes up on application no.01/122 for preponement of date.

None present for the applicant.

The application is dismissed.

(DR.PUSHPENDRA SINGH BHATI), J. 134-Sanjay/-

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