Rajasthan High Court - Jodhpur
Nitin Balchandani vs State Of Rajasthan on 17 August, 2022
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Revision Petition No. 1726/2019
Nitin Balchandani S/o Rajkumar Balchandani, Aged About 37
Years, 2B, Jawahar Nagar, Paramanand Bhawan, Udaipur,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through P.p.
2. Mr. Sandeep Bakshi S/o Shri Surajprakash Bakshi, Ex.
Managing Director And Chief Executive Officer, Icici
Prudential Life Insurance Company Limited, Current
Managing Director And Chief Executive Officer, Icici Bank
Limited, Bandra Kurla Complex, Mumbai (Maharashtra)
400051
3. Ms. Sudha Sharma D/o Shri A.k. Sharma, Aged About 43
Years, Vice President Legal, Icici Prudential Life Insurance
Company Limited, Raheja Tipco Plaza, Rani Sati Marg,
Malad (East), Mumbai (Maharashtra) 400097
4. Mr. Rohit Saini, Regional Manager Sales, Icici Prudential
Life Insurance Limited, Ashok Nagar Main Road, Near
Raymonds Showroom, Opposite Tribal Research Institute,
Udaipur (Rajasthan) 313001
----Respondents
For Petitioner(s) : None present
For Respondent(s) : Mr. Arun Kumar, PP
Mr. Pravin Vyas
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 17/08/2022 The matter comes up on application no.01/122 for preponement of date.
None present for the applicant.
The application is dismissed.
(DR.PUSHPENDRA SINGH BHATI), J. 134-Sanjay/-
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