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[Cites 0, Cited by 0] [Section 18BBA] [Entire Act]

Union of India - Subsection

Section 18BBA(1B) in Income Tax Rules, 1962

(1B)The certificate from an accountant which is required to be furnished by the assessee under clause (ia) of sub-section (3) of section 80HHB shall be in Form No. 10CCAH.