Calcutta High Court (Appellete Side)
United Bank Of India & Anr vs The Regional Provident Fund ... on 20 March, 2014
Author: Soumen Sen
Bench: Soumen Sen
1
03.2014
sm
In the High Court at Calcutta
Constitutional Writ Jurisdiction
W.P.No.1660(W) of 2014
United Bank of India & Anr.
Vs
The Regional Provident Fund Commissioner & Anr.
Mr.Abhrajit Mitra
Mr.Prantar Basu Choudhury .. for the petitioners.
Ms.Aparna Banerjee
.. for the PF authorities .
Mr.Chayan Gupta
Ms.Ishita Chakraborty .. for the respondent no.3.
In view of the order passed by the Hon'ble Division Bench in MAT No.233 of 2014 with C.A.N. 1714 of 2014 (Jessop & Company Ltd. vs. Union of India & Ors.), hearing of this writ application stands adjourned till June 6, 2014.
The interim order already passed shall continue until further orders.
(SOUMEN SEN,J.)