Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(4)(a) in Haryana Children Rules, 1974

(a)to enquire into and see that the arrangements in the institution are completed in all respects;