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State of Punjab - Section

Section 18 in The Northern India Ferries Act, 1878

18. Compounding for toll.

- The [States] [Substituted for the words 'Provincial' by the Adaptation of Laws Order, 1950.] Government may, if it thinks fit, from time to time, fix rates at which any person may compound for the tolls payable for the use of a public ferry.III - Private Ferries