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Andhra Pradesh High Court - Amravati

Mr. Singari Ananthaiah Solomon Raj, vs Smt.Singari Nagamma Ramapogu ... on 9 May, 2023

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE No.C.R.P.No.2706 of 2017

                           PROCEEDING SHEET
Sl.                                                                    OFFICE
                                        ORDER

No DATE NOTE

03. 09.05.2023 BVLNC, J C.R.P.No.2706 of 2017 Civil Revision Petition is Dismissed as Withdrawn. There shall be no order as to costs.

(Vide Separate Order) ___________ BVLNC, J DNB