Andhra Pradesh High Court - Amravati
Mr. Singari Ananthaiah Solomon Raj, vs Smt.Singari Nagamma Ramapogu ... on 9 May, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.C.R.P.No.2706 of 2017
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
03. 09.05.2023 BVLNC, J C.R.P.No.2706 of 2017 Civil Revision Petition is Dismissed as Withdrawn. There shall be no order as to costs.
(Vide Separate Order) ___________ BVLNC, J DNB