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Delhi High Court - Orders

M/S Lg Polymers India Pvt Ltd vs Sanjiv Kapoor & Anr on 11 October, 2023

                                    $~26
                                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        CRL.L.P. 520/2018, CRL.M.A. 29584/2018
                                             M/S LG POLYMERS INDIA PVT LTD                                                        ..... Petitioner
                                                                                  Through:                 Mr. Gurmehar S. Sistani, Advocate.

                                                                                  versus

                                             SANJIV KAPOOR & ANR.                                                                 ..... Respondents
                                                                                  Through:                 none.

                                             CORAM:
                                             HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                  ORDER

% 11.10.2023

1. Learned counsel appearing for the petitioner seeks, and is granted two weeks for filing a fresh amended memo of parties in view of the demise of the respondent no.1.

2. On the petitioner taking requisite steps within a period of two weeks, issue notice to the respondent no.2 by all permissible modes, returnable on 06.02.2024.

3. Accordingly, renotify on 06.02.2024.

SAURABH BANERJEE, J OCTOBER 11, 2023/So This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 14:51:03