Delhi High Court - Orders
M/S Lg Polymers India Pvt Ltd vs Sanjiv Kapoor & Anr on 11 October, 2023
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 520/2018, CRL.M.A. 29584/2018
M/S LG POLYMERS INDIA PVT LTD ..... Petitioner
Through: Mr. Gurmehar S. Sistani, Advocate.
versus
SANJIV KAPOOR & ANR. ..... Respondents
Through: none.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 11.10.2023
1. Learned counsel appearing for the petitioner seeks, and is granted two weeks for filing a fresh amended memo of parties in view of the demise of the respondent no.1.
2. On the petitioner taking requisite steps within a period of two weeks, issue notice to the respondent no.2 by all permissible modes, returnable on 06.02.2024.
3. Accordingly, renotify on 06.02.2024.
SAURABH BANERJEE, J OCTOBER 11, 2023/So This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 14:51:03