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[Cites 0, Cited by 0] [Section 160B(2)] [Section 160B] [Entire Act]

Union of India - Subsection

Section 160B(2)(c) in The Drugs and Cosmetics Rules, 1945

(c)The applicant shall provide adequate equipments essential for carrying out tests for identity, purity, quality and strength of Ayurvedic, Siddha and Unani drugs as per pharmacopoeial standards or other available standards.