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State of Madhya Pradesh - Section

Section 111 in The M.P. Public Health Act, 1949

111. Restrictions on letting lodging-houses to persons suffering from tuberculosis.

- No person, his agent or manager shall let his lodging-house or any part thereof for a patient suffering from or undergoing treatment for tuberculosis of the lung or abdomen or any other organ of the body unless the same has been licensed for use as a lodging-house for such patients in accordance with such terms and conditions as may be prescribed.