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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Assam - Subsection

Section 111(4) in Assam Excise Rules, 1945

(4)As the platforms of movable weighing machines are often considerably above the floor level, a properly made ramp must be provided for each machine so that the machine will not be injured by the rolling of casks up to the planks resting on the side of the platform.