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Allahabad High Court

Commissioner Of Central Excise vs M/S Swastik Tubes (P) Ltd. on 4 January, 2010

Bench: Rajes Kumar, Bala Krishna Narayana

Court No. - 4
Case :- CENTRAL EXCISE APPEAL No. - 423 of 2009

Petitioner :- Commissioner Of Central Excise
Respondent :- M/S Swastik Tubes (P) Ltd.
Petitioner Counsel :- B.K. Singh Raghuvanshi

Hon'ble Rajes Kumar,J.

Hon'ble Bala Krishna Narayana,J. List has been revised. No one appears on behalf of the appellant. The appeal is dismissed in default.

Order Date :- 4.1.2010 R./