Allahabad High Court
Commissioner Of Central Excise vs M/S Swastik Tubes (P) Ltd. on 4 January, 2010
Bench: Rajes Kumar, Bala Krishna Narayana
Court No. - 4 Case :- CENTRAL EXCISE APPEAL No. - 423 of 2009 Petitioner :- Commissioner Of Central Excise Respondent :- M/S Swastik Tubes (P) Ltd. Petitioner Counsel :- B.K. Singh Raghuvanshi Hon'ble Rajes Kumar,J.
Hon'ble Bala Krishna Narayana,J. List has been revised. No one appears on behalf of the appellant. The appeal is dismissed in default.
Order Date :- 4.1.2010 R./