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State of Jammu-Kashmir - Section

Section 9B in The Jammu and Kashmir Panchayati Raj Rules, 1996

9B. [ [Inserted vide SRO-391 dated 27-10-2000.]

For candidates contesting elections on party basis the procedure to be followed for nomination shall be as prescribed by the Election Authority.] [Added by SRO-181 dated 18-6-2004.]