Section 27(1)(b) in The Haryana Children Act, 1974

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(1)(b) in The Haryana Children Act, 1974

(b)the parties to the inquiry before the competent authority, the parent or guardian of the child and other persons directly concerned in the inquiry including police officers; and

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State of Haryana - Subsection

Section 27(1)(b) in The Haryana Children Act, 1974