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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Karnataka - Subsection

Section 61(2) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(2)The Executive Council may approve the financial estimates with such modifications as it may deems fit, and no expenditure shall be incurred except in accordance with the financial estimates as approved by the Executive Council.