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State of Uttar Pradesh - Section

Section 31 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

31. Standing Orders to be pasted on the notice boards.

- A copy of these orders in English and local language of the area or of the majority of the workmen shall be pasted on the notice board and in such other places on the premises of the Industrial establishment as the employer and union may desire and shall be kept and maintained in a legible and clean condition.