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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Madhya Bharat - Subsection

Section 12(2)(ii) in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008

(ii)the number and names of villages comprised in his Jagir-lands together with the particulars of area, and the income of each village;