Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 76 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 76. The Commission shall be entitled to pass appropriate orders, as it thinks fit after giving an opportunity for hearing to the parties.
