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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Mizoram - Subsection

Section 19(2) in The Mizoram Aided College Employees Rules, 1990

(2)Heads of receipts shall include the following sub-heads separately shown in the Annual Budget:
(a)Recurring grants-in-aid from the Government for general maintenance;
(b)Non-recurring grants-in-aid from the Government;
(c)Fees collected by the college at the time of admission showing the different kinds of fees separately ;
(d)Compulsory fees, payable to the institution which are to be deducted from the student's scholarship ;
(e)Donation;
(f)Any other sources ;