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State of Uttar Pradesh - Section

Section 950 in Rules under the United Provinces Excise Act, 1910

950. Minimum stock to be prescribed.

- A minimum stock of Bhang shall be prescribed for each contract bonded warehouse. When the quantity in stock is approaching this limit, Excise Inspector in-charge shall call the attention of the Contractor's agent to this fact. If there appears any likelihood of the supply running short, the Excise Inspector shall without delay, inform the Collector who may procure Bhang from elsewhere, the cost of which shall be recoverable from the amount, if any, due to the contractor or from the contractor's deposit.