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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(6) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(6)If so required by the Government, every grower of tendu leaves holding a certificate of registration shall furnish, by 15th July, each year, an account of total quantity of tendu leaves in standard bags collected by him and its disposal during the plucking season ending on 30th June, in the Form prescribed by the Divisional Forest Officer or any other Forest Officer superior to him. In the event of failure to submit the above account by the specified date, the certificate of registration shall be deemed to have been cancelled.