Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 55] [Entire Act] State of Haryana - Subsection Section 55(7) in The Haryana Canal and Drainage Act, 1974 (7)No order passed under this section shall be liable to be called in question in any Civil Court.
