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Calcutta High Court

Iisco Ujjain Pipe & Foundation Ltd. (In ... vs O/L on 30 January, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-18
                      IN THE HIGH COURT AT CALCUTTA
                           ORIGINAL JURISDICTION
                               ORIGINAL SIDE


                            BIFR/503/1994
  IA NO: CA/1/1998(Old No:CA/20/1998), CA/2/1998(Old No:CA/32/1998),
    CA/3/1998(Old No:CA/739/1998), CA/4/1999(Old No:CA/508/1999),
              T/5/1999(Old No:T/1072/1999), T/6/1999(Old
   No:T/1453/1999), CA/8/2002(Old No:CA/553/2002), ACO/10/2003(Old
                           No:ACO/91/2003),
   CA/19/2010(Old No:CA/446/2010), CA/20/2010(Old No:CA/447/2010),
                    CA/28/2016(Old No:CA/584/2016)


                            IN THE MATTER OF :
                IISCO UJJAIN PIPE & FOUNDATION LTD. (IN LIQ
                                     VS
                                    O/L


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th January, 2023.

Appearance:

Mrs. Debjani Mitra Neogy, Adv.
...for the Official Liquidator The Court:- The Official Liquidator is unable to provide any particulars as to the proceeding being Civil Appeal No. 8015 of 2010 pending before the Hon'ble Supreme Court.
It is submitted on behalf of the Official Liquidator that in view of the amended provisions of the Companies Act, 2013, there is a jurisdictional issue in entertaining this proceeding.
In view of the aforesaid, let this matter appear on 8 th February, 2023. 2 The Official Liquidator is directed to file a Status Report in respect of the company (in liquidation) and furnish particulars of the aforesaid Special Leave Petition.
(RAVI KRISHAN KAPUR, J.) TO