Calcutta High Court
Iisco Ujjain Pipe & Foundation Ltd. (In ... vs O/L on 30 January, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-18
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
BIFR/503/1994
IA NO: CA/1/1998(Old No:CA/20/1998), CA/2/1998(Old No:CA/32/1998),
CA/3/1998(Old No:CA/739/1998), CA/4/1999(Old No:CA/508/1999),
T/5/1999(Old No:T/1072/1999), T/6/1999(Old
No:T/1453/1999), CA/8/2002(Old No:CA/553/2002), ACO/10/2003(Old
No:ACO/91/2003),
CA/19/2010(Old No:CA/446/2010), CA/20/2010(Old No:CA/447/2010),
CA/28/2016(Old No:CA/584/2016)
IN THE MATTER OF :
IISCO UJJAIN PIPE & FOUNDATION LTD. (IN LIQ
VS
O/L
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 30th January, 2023.
Appearance:
Mrs. Debjani Mitra Neogy, Adv.
...for the Official Liquidator The Court:- The Official Liquidator is unable to provide any particulars as to the proceeding being Civil Appeal No. 8015 of 2010 pending before the Hon'ble Supreme Court.
It is submitted on behalf of the Official Liquidator that in view of the amended provisions of the Companies Act, 2013, there is a jurisdictional issue in entertaining this proceeding.
In view of the aforesaid, let this matter appear on 8 th February, 2023. 2 The Official Liquidator is directed to file a Status Report in respect of the company (in liquidation) and furnish particulars of the aforesaid Special Leave Petition.
(RAVI KRISHAN KAPUR, J.) TO