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State of Rajasthan - Section

Section 102 in Rajasthan Land Revenue (Land Records) Rules, 1957

102. Compilation of Jinswar Statements.

- The Patwari shall finish the completion of Jinswar statements simultaneously with the completion of his Shialu. Unhalu, and Vishesh Unhalu inspection tours, of each village and send them to the Inspector forthwith.The latest date of submission of these statements to the Inspector shall be:-
5th November for Shialu.
20th March for Unhalu.
20th May for Vishesh Unhalu.