Section 63 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
63. Co-operation on emergency preparedness .-(1) The licensee, the lessee, or as the case may be, the operator shall cooperate with other licensee, lessee, or as the case may be operators to ensure necessary emergency preparedness in their areas and for that purpose shall have an agreement among themselves for joint use of emergency preparedness resources.
(2)The competent authority shall establish regions directing the licensee, the lessee, or as the case may be, the operators within those regions to prepare common emergency preparedness plans and utilizing their emergency preparedness resources.
