Rajasthan High Court - Jaipur
Asha Khunteta W/O Shri Sandeep Khunteta vs Assistant Commissioner, Office Of ... on 31 March, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4802/2020
Asha Khunteta W/o Shri Sandeep Khunteta
----Petitioner
Versus
Assistant Commissioner, Office Of Assistant Commissioner Of
Income Tax, Circle-3
----Respondent
For Petitioner(s) : Mr.Sarvesh Jain For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 31/03/2020 Heard learned counsel through video conference. Issue notice of the writ petition as well as stay application, returnable within five weeks.
In the meanwhile, no coercive action shall be taken against the petitioner in pursuance of the order dated 30th December, 2019 for the Assessment Year 2017-18.
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