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Rajasthan High Court - Jaipur

Asha Khunteta W/O Shri Sandeep Khunteta vs Assistant Commissioner, Office Of ... on 31 March, 2020

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 4802/2020

                                    Asha Khunteta W/o Shri Sandeep Khunteta
                                                                                                             ----Petitioner
                                                                              Versus
                                    Assistant Commissioner, Office Of Assistant Commissioner Of
                                    Income Tax, Circle-3
                                                                                                           ----Respondent

For Petitioner(s) : Mr.Sarvesh Jain For Respondent(s) :

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 31/03/2020 Heard learned counsel through video conference. Issue notice of the writ petition as well as stay application, returnable within five weeks.
In the meanwhile, no coercive action shall be taken against the petitioner in pursuance of the order dated 30th December, 2019 for the Assessment Year 2017-18.
(ASHOK KUMAR GAUR),J Preeti Asopa /Himanshu/10 (Downloaded on 31/03/2020 at 08:28:30 PM) Powered by TCPDF (www.tcpdf.org)