Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(5) in Kolkata Municipal Corporation Act, 1980

(5)[ The Chairman shall cease to hold office as such if he ceases to be a Councilor of the concerned ward forming part of the Borough Committee.] [Substituted by Notification Act No. 22 of 2013, dated 10.1.2014 (w.e.f. 22.12.1983).]