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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(1) in Bihar Education Code, 1961

(1)Purely military drill is not suitable for schools. The system adopted should call into exertion all the muscles and limbs of the body. Smartness and promptness should be developed, and the boys should be led to take a pride in the efficiency of their class and school. The saluting of the flag during drill should be encouraged.