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State of Haryana - Section

Section 59 in Haryana Municipal Building Bye-laws 1982

59. Sanitary fitting and execution of works to conform to P.W.D. specifications.

- All sanitary fittings, drainage pipes including soil and waste pipes and other articles used in the execution of these works shall be as per standards and specifications laid down for such articles in the Punjab Public Works Department, specifications, 1963 Edition as amended from time to time and as applicable to the State of Haryana and if there are no standards or specifications laid down for any articles in such specifications, then the articles shall be as per standard and specifications laid down by the Indian Standards Institute.Sanitary Fittings