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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Chattisgarh - Subsection

Section 45(4) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(4)A subscriber may at any time cancel nomination by sending a notice in writing to the Vishwavidyalaya office :Provided that a subscriber shall alongwith such notice send a fresh nomination made in accordance with the provisions of this Statute.