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State of Haryana - Section

Section 22 in Haryana Industrial Promotion Rules, 2007

22. Details of stack

(a) Stack Numbers 1 2 3
(b) Attached to      
(c) Fuel Type      
(d) Fuel quantity      
(e) Material of Construction      
(f) Shape (Round/Rectangular)      
(g) Height in meters (above ground level)      
(h) Diameter/size in meters      
(i) Gas quantity, Nm3/hour      
(j) Gas Temperature oC      
(k) Exist Gas Velocity, Tons/sec      
(l) Control equipment proceeding the stack      
(Attach Specification including residue Management System of eachof the Control equipment indicating the inlet/outletconcentration of relevant pollutants).      
23. Do you have adequate facility of collection ofsamples of emission in the form of portholes, platforms, ladderetc., as per Central Board Publication "Emissions Part III"(December 1985). Yes/No.
24. Quality of treated fuel gas emission and processemissions. Specify concentration of criteria pollutants andindustry/process specific pollutants stack-wise. Enclose a copyof latest report of analysis from the approved/recognizedlaboratory by Haryana State Pollution Control Board/CentralGovernment in the Ministry of Environment and Forest. Forproposed units furnish the expected characteristics of theemission. Parameter ResultSPM__________SO2__________NOX__________