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State of Haryana - Section
Section 22 in Haryana Industrial Promotion Rules, 2007
22. Details of stack
| (a) Stack Numbers | 1 | 2 | 3 |
| (b) Attached to | |||
| (c) Fuel Type | |||
| (d) Fuel quantity | |||
| (e) Material of Construction | |||
| (f) Shape (Round/Rectangular) | |||
| (g) Height in meters (above ground level) | |||
| (h) Diameter/size in meters | |||
| (i) Gas quantity, Nm3/hour | |||
| (j) Gas Temperature oC | |||
| (k) Exist Gas Velocity, Tons/sec | |||
| (l) Control equipment proceeding the stack | |||
| (Attach Specification including residue Management System of eachof the Control equipment indicating the inlet/outletconcentration of relevant pollutants). |
| 23. | Do you have adequate facility of collection ofsamples of emission in the form of portholes, platforms, ladderetc., as per Central Board Publication "Emissions Part III"(December 1985). | Yes/No. |
| 24. | Quality of treated fuel gas emission and processemissions. Specify concentration of criteria pollutants andindustry/process specific pollutants stack-wise. Enclose a copyof latest report of analysis from the approved/recognizedlaboratory by Haryana State Pollution Control Board/CentralGovernment in the Ministry of Environment and Forest. Forproposed units furnish the expected characteristics of theemission. | Parameter ResultSPM__________SO2__________NOX__________ |