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[Cites 0, Cited by 0] [Section 424(1)] [Section 424] [Entire Act]

State of Rajasthan - Subsection

Section 424(1)(c) in Rules of the High Court of Judicature for Rajasthan, 1952

(c)the certificate of the applicant's having passed the examination for the L.L.B. degree prior to August 15, 1947, held by the University of Dacca, Lahore or Sind: and