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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in The Bihar and Orissa Nurses Registration Act, 1935

(1)There shall be established a Council, to be known as the Bihar [* *] [Substituted by Bihar Act 15 of 1947, for the original sub-section.] Nurses Registration Council, which shall be a body corporate having perpetual succession and a common seal and shall by the said name sue and be sued.