Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200(4)] [Section 200] [Entire Act] Union of India - Subsection Section 200(4)(g) in The Dedicated Freight Corridor Railway General Rules, 2018 (g)the permit shall be deposited with the station master at the station in advance who shall close the line only when last of the permit has been received.