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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(xxx) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxx)"Market Functionary" means a trader, a commission agent, processor, a stockist and such other person, as may be declared under this Act or the rules or bye-laws made there under to be a Market Functionary;