Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 252(2)] [Section 252] [Entire Act]

Union of India - Subsection

Section 252(2)(g) in The Coal Mines Regulations, 2017

(g)a response team that is trained and equipped and immediately available to respond to fires or other hazards that create mine emergencies;