Madhya Pradesh High Court
Monu @ Omprakash vs The State Of Madhya Pradesh on 11 October, 2022
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 17044 of 2022 (MONU @ OMPRAKASH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-10-2022 None for the parties.
The Advocates are abstaining today from Court work on a joint call made by all the Bar Associations of Jabalpur.
Adjourned.
(ARUN KUMAR SHARMA) JUDGE Vin** Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 10/11/2022 2:28:04 PM