Section 40A(1) in U.P. Technical University Act, 2000
(1)With effect from the date of commencement of the Uttar Pradesh Technical University (Amendment) Act, 2010 any reference to the Uttar Pradesh Technical University in this Act, any rules, Statutes, Ordinance, statutory instruments of any law for the time being in force or in any document or proceedings shall be construed as reference to Gautambuddh Technical University, Lucknow."]