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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(3) in Universities of Agricultural Sciences Act, 2009

(3)"Agriculture" includes the basic and applied sciences namely:-
(a)Natural Resource Management ;
(b)Soil and Water Management;
(c)Crop Improvement including Production and protection ;
(d)Horticulture, Fruits, Vegetables, Floriculture, Spices, Medicinal and Aromatic plants and Plantation Crops;
(e)Veterinary and Animal Sciences including poultry;
(f)Dairy Science and Technology;
(g)Psiciculture and Fisheries Management;
(h)Forestry, Farm Forestry, Forest and Wild life Management, and Silviculture;
(i)Agricultural Engineering and Technology;
(j)Food Science and Technology;
(k)Agricultural Marketing and cooperation and Agri. Business management;
(l)Basic Sciences and Humanities related to Agriculture;
(m)Agricultural Biotechnology;
(n)Post-harvest Technology including processing;
(o)Land Use Planning and Management;
(p)Sericulture including Mulberry culture;
(q)Apiculture;
(r)Home Science;
(s)Agricultural Technology and Rural Development;
(t)Agricultural Economics;
(u)Any other subject related to agriculture Land Use Planning and management.