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State of West Bengal - Section

Section 12 in The West Bengal Alienation Of Land (Regulation) Act, 1960.

12. Power to make rules. -

(1)The State Government may make rules for carrying out the purposes of this Act.
(2)In particular and without prejudice to the generality of the foregoing power, such rules may provide for any matter which is required to be or may be prescribed under this Act.