Bombay High Court
The Executive Engineer, Water Supply ... vs Mr. Jayawant Ganpat Vhonde (Died Thr. ... on 15 July, 2022
Author: Shrikant D. Kulkarni
Bench: Shrikant D. Kulkarni
1/1 502-caf-1811-2019 in fast-35701-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 1811 OF 2019
WITH
CIVIL APPLICATION NO. 1812 OF 2019
IN
FIRST APPEAL (ST) NO. 35701 OF 2018
The Executive Engineer, Water
Supply Department, Yeola ...Applicant
Vs.
Mr. Jayawant Ganpat Vhonde (Died)
through LRs. Manjulabai J. Vhonde & Ors. ...Respondents
Digitally
signed by
MAMTA
.....
MAMTA
AMAR KALE
AMAR Date:
KALE 2022.07.18
17:24:53
+0530
Ms. Chaitrali Deshmukh, for the Applicant / Appellant.
Mr. N. B. Patil, AGP for the Respondent / State.
.....
CORAM : SHRIKANT D. KULKARNI, J.
DATE : 15 JULY, 2022 P.C. . Not on board. Taken on board at the request of learned counsel for the Applicant / Appellant.
2. Stand over to 12 August 2022. To be tagged alongwith FAST/35716/2018 and FAST/34725/2018.
(SHRIKANT D. KULKARNI, J.) Mamta Kale