Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194K] [Entire Act] Union of India - Subsection Section 194K(a) in The Income Tax Act, 1961 (a)in respect of a branch office of the Mutual Fund or of the Unit Trust of India, as the case may be, and
