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State of Madhya Pradesh - Section

Section 8 in M.P. Municipalities (Procedure for Conduct of Business) Rules, 2005

8. Minutes of Proceeding of the Meeting.

- The Minutes of proceedings of every' meeting shall be recorded under the instructions of the Presiding Officer in Hindi in Devanagri Script in accordance with the procedure-prescribed in the Act. The proceedings book shall he in Form "C" appended to these rules.