Delhi High Court - Orders
Adnan Nisar vs Directorate Of Enforcement on 20 October, 2023
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3056/2023
ADNAN NISAR ..... Petitioner
Through: Mr. Tanveer Ahmed Mir, Mr. Kartik
Venu and Mr. Shashwat Sarin, Advs.
versus
DIRECTORATE OF ENFORCEMENT ..... Respondent
Through: Mr. Zoheb Hossain, Spl. Counsel for
ED with Mr. Vivek Gurnani, Mr.
Abhipriya Rai, Mr. Baibhav and Mr.
Kartik Sabharwal, Advs.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 20.10.2023
1. The learned counsel for the petitioner requests for fixing this matter on 07.11.2023, when the connected matter is stated to be listed.
2. List on 07.11.2023.
VIKAS MAHAJAN, J OCTOBER 20, 2023/dss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/10/2023 at 21:36:36