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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(1)(j) in Uttaranchal School Education Act, 2006

(j)appointment of committees at village, nyaya panchyat, block, district and region level for inspection, supervision, management and recognition of institutions, and delegation of powers to them;