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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(ii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(ii)having share or interest in any newspaper in which any advertisement relating to the affairs of the Panchayat is inserted; or